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Supertech Realtors Private Limited vs Mitesh Rajnikant Shah on 12 February, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.54                              COURT NO.3                 SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   3370-3371/2023

     SUPERTECH REALTORS PRIVATE LIMITED                                  Appellant(s)

                                                     VERSUS

     MITESH RAJNIKANT SHAH & ORS.                                        Respondent(s)

     (IA No. 77719/2023 - EX-PARTE STAY, IA No. 77720/2023 - EXEMPTION
     FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 77721/2023 -
     EXEMPTION FROM FILING O.T.)

     Date : 12-02-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Appellant(s)

                                       Mr. Jayant Mehta, Sr. Adv.
                                       Mr. Ishan Dewan, Adv.
                                       Mr. V. Siddharth, Adv.
                                       Ms. Gunjan Arora, Adv.
                                       Mr. Amritesh Krishna, Adv.
                                       Ms. Ayushi Mishra, Adv.
                                       Ms. Anuja Pethia, AOR


     For Respondent(s)

                                       Mr. Shreshth Nanda, Adv.
                                       Mr. Pawan Kumar Ray, Adv.
                                       Mr. Ritesh Khare, Adv.
                                       Mr. Bhupendra Pratap Singh, Adv.
                                       Mr. Devendra Kumar Shukla, AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Leave to amend the document(s) is granted.

2. List these matter on 09.04.2024 (NMD).

     (DEEPAK SINGH)                                                   (ANJU KAPOOR)
     COURT MASTER (SH)                                                COURT MASTER (NSH)