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[Cites 0, Cited by 0] [Section 137A(4)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(4)(i) in New Town, Kolkata Development Authority Act, 2007

(i)the surface of any solid wall, or on any other permanent structure, including the terrace, in such manner which shall cover, even partially, any door, window, ventilation shaft, chimney, air-conditioner, balcony or any other portion of the building covered with iron grill;