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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(17) in Chhattisgarh Public Distribution System (Control) Order, 2004

(17)No ration card fees shall be charged or recovered by the Panchayat or any issuing authority for the issue of ration card to families covered under BPL, Antodaya and Annapurna.