Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Special Economic Zones Act, 2005 (c)“authorised operations” means operations which may be authorised under sub‑section (2) of section 4 and sub‑section (9) of section 15;
