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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(5) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(5)The executive instructions supplement the rules and it is necessary that the rules are referred to for ascertaining the procedure. The executive instructions do not provide for matters which are self-explanatory in the rules.