Madhya Pradesh High Court
Suresh Sharma vs Jugal Kishore Sharma on 20 July, 2018
1 SA-1373-2017 The High Court Of Madhya Pradesh SA-1373-2017 (SURESH SHARMA Vs JUGAL KISHORE SHARMA) 2 Jabalpur, Dated : 20-07-2018 As prayed by Shri P.C. Paliwal, learned counsel for the appellant, list the matter after ten days to enable him to perused the record in the meantime.
(SUJOY PAUL) JUDGE mohsin Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.07.20 04:42:03 -07'00'