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State of Rajasthan - Section

Section 165 in Rajasthan District Board Account Rules

165.

In a District Board where the outdoor collection system is adopted receipts in counterfoils (Form No. 1) duly signed by the Secretary shall be prepared in the serial order of the entries in the Demand and Collection Register and made over (through the Revenue Office or Tax-Superintendent if there is any) to the Tax-Collector who shall give a receipt for the receipts thus made over to him in Form 29.