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Colonel (Retd) Devinder Sehrawat vs Speaker, Delhi Legislative Assembly on 28 June, 2019

Bench: Sanjiv Khanna, B.R. Gavai

     ITEM NO.7                           COURT NO.4                   SECTION X

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

         Writ Petition(s)(Civil)           No(s).    812/2019

     COLONEL (RETD) DEVINDER SEHRAWAT                                      Petitioner(s)

                                                  VERSUS

     SPEAKER, DELHI LEGISLATIVE ASSEMBLY & ANR.                            Respondent(s)

         IA No. 92279/2019 - CLARIFICATION/DIRECTION
         IA No. 92281/2019 - EXEMPTION FROM FILING O.T.)

     Date : 28-06-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)             Mr.   Rahul Raj Malik, Adv.
                                   Mr.   Harsimrat Randhawan, Adv.
                                   Ms.   Yaashna Thakran, Adv.
                                   Mr.   Prakash Kumar Singh, AOR

     For Respondent(s)             Mr.   Sanjay Hegde, Sr. Adv.
                                   Mr.   Sidharth Dave, Sr. Adv.
                                   Mr.   Chirag M. Shroff, AOR
                                   Ms.   Sanjana Nangia, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

After some hearing learned counsel for the petitioner seeks permission to withdraw the present writ petition and states that if aggrieved by an adverse order, he may take recourse to judicial remedy, as per law.

We merely recorded the statement and not made any comments or observations.

Consequently, the Writ petition is dismissed as withdrawn.

Pending application, if any, also stand disposed of.

(NEELAM GULATI) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH)