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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Rajasthan - Subsection

Section 129(3) in The Manual of Departmental Orders

(3)Reporting officer shall also intimate to this officer with reference to the letter of the reportee officer that he has sent the Annual Performance Appraisal of a particular officer to the reviewing officer quoting the reference of the letter under which the Annual Performance Appraisal has been sent by him.