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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2)(i) in The Himachal Pradesh Lokayukta Act, 2014

(i)the form and manner and the time for preparing the returns including annual return and Statements alongwith particulars and giving a summary of its activities during the previous year under section 38.