Delhi High Court
The Commissioner Of Income Tax-Ii vs Jai Parabolic Spring Ltd on 30 March, 2012
Author: Siddharth Mridul
Bench: Siddharth Mridul
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 21st September, 2011
% Date of decision : 30th March, 2012
+ ITA No.1151/2010
THE COMMISSIONER OF INCOME TAX-II .....Appellant
Through: Mr. Sanjeev Sabharwal, Sr. Standing
Counsel.
-versus-
JAI PARABOLIC SPRING LTD. .....Respondent
Through: Mr. Sandeep Sapra, Advocate.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
SIDDHARTH MRIDUL, J.
1. Appeal dismissed. For order see ITA 315/2010.
SIDDHARTH MRIDUL, J.
ACTING CHIEF JUSTICE MARCH 30, 2012 mk