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Himachal Pradesh High Court

Shivalik Industries vs . Hpsebl. on 2 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Shivalik Industries vs. HPSEBL. CWP No. 241/2019 a/w CW Nos. 242/2019 & 2096/2020 .

2.1.2023 Present: Mr. Prince Chauhan, Advocate, vice counsel for the petitioner(s).

Mr. Tara Singh Chauhan, Advocate, for the respondent(s).

Necessary supplementary affidavit is stated to have been filed by the respondent(s) on 4.11.2022. However, record.

r to the same is not on record. Registry to trace and place it on List on 13.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 2.1.2023 (pankaj) ::: Downloaded on - 02/01/2023 20:35:11 :::CIS