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Calcutta High Court (Appellete Side)

August Agents Limited & Ors vs Registrar Of Companies & Ors on 10 December, 2021

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

10.12.2021.

Item No. 39.

Court No.13 ap W.P.A. No. 11676 of 2021 With I.A. No. CAN 1 of 2021 And I.A. No. CAN 2 of 2021 (Through Video Conference) August Agents Limited & Ors.

Versus Registrar of Companies & Ors.

Mr. Ravi Sankar Prasad, ld. Sr. Advocate, Mr. Rajshree Datta, Mr. Sankarsan Sarkar, Mr. Shwetaank Nigam, Ms. Pritha Basu, Mr. Aryaa Chatterjee, Mr. Akash Agarwal, Mr. Debartha Chakraborty.

...For the petitioners. Mr. Abhrajit Mitra, Mr. Soumya Roy Chowdhury, Mr. Paritosh Sinha, Mr. Saubhik Chowdhury, Mr. Dripto Majumdar, Mr. Ayusmita Sinha.

...For the Vindhya Telelinks Limited.

Mr. Ranjan Bachawat, ld. Sr. Advocate, Mr. Sayan Roy Chowdhury, Mr. Satyaki Mukherjee, Mr. Paritosh Sinha, Mr. Saubhik Chowdhury, Mr. Dipto Majumdar, Ms. Ayusmita Sinha.

...For the Intervenor. Mr. Phiroze Edulji, Mr. Avinash Kankarni.

...For the Union of India.

Having heard Mr. Ravi Sankar Prasad and Mr. Shyam Divan, learned Senior Advocates appearing for the respective parties at length, let this matter stand adjourned and be listed on 17th December, 2021 at 2:00 P.M. as Specially Fixed.

2

All parties shall act on the server copy of this order duly downloaded from the official website of this Court.

(Rajasekhar Mantha, J.)