Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1267] [Entire Act] Bengal Presidency - Subsection Section 1267(a) in Police Regulations, Bengal , 1943 (a)Superintendents may employ either their own departmental agency or contractors for new works and for repairs to police buildings. Contractors' services shall be utilized with caution.
