Calcutta High Court (Appellete Side)
Ac Om Prakash Prasad Shaw vs Union Of India & Ors on 23 November, 2011
Author: Harish Tandon
Bench: Harish Tandon
1 Sl/ 23.11.11 W.P. 8572 (W) of 2010 354/ Cl ac Om Prakash Prasad Shaw
-vs-
Union of India & Ors None appears. The writ application is, accordingly, dismissed for default.
(Harish Tandon, J.)