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Calcutta High Court (Appellete Side)

Ac Om Prakash Prasad Shaw vs Union Of India & Ors on 23 November, 2011

Author: Harish Tandon

Bench: Harish Tandon

1 Sl/ 23.11.11 W.P. 8572 (W) of 2010 354/ Cl ac Om Prakash Prasad Shaw

-vs-

Union of India & Ors None appears. The writ application is, accordingly, dismissed for default.

(Harish Tandon, J.)