Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 234] [Entire Act]

State of Punjab - Subsection

Section 234(3) in The Punjab Motor Vehicles Rules, 1989

(3)The carbon copies of the evidence shall be given to the parties concerned, if asked for, on payment of court fee of rupees two per page and application for obtaining such copies shall bear court fee of rupees ten.