Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(a) in Madhu Babu Pension Yojana Rules, 2008

(a)The pension dues to each beneficiary will be disbursed and fresh applications collected in the presence of the elected personnel of that G.P./U.L.B. on the "Jana Seva Divas" i.e. the 15th of every month irrespective of it being a holiday at the concerned G.P. Head quarters in the rural areas and at the Municipality/N.A.C. office or, nearby school as may be suitable in the urban areas unless and other wise decided by the Government.