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[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(3)(b) in Bihar Factories Rules, 1950

(b)The floor or ground under and in the immediate vicinity of every trough, tapjet, wash-basin, stand-pipe and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.