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[Cites 0, Cited by 0] [Section 9B(3)] [Section 9B] [Entire Act]

State of West Bengal - Subsection

Section 9B(3)(b) in The Bengal Tanks Improvement Act, 1939

(b)if he is the authorised person, himself again take possession of such land by order in writing, and the authorised person so taking possession of such land again shall retain such possession as long as he remains in possession of the tank.