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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(4)(e) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(e)to pass final order and affirm, vary or reverse an order of adjudication passed by the Adjudicating Authority and pass such other order or orders as may be necessary to meet the ends of justice.