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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(viii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(viii)under section 44, prescribing the current administrative duties which the President [* * *] [The words 'and Vice-President' were deleted by Maharashtra 6 of 1975, Section 46(1).] may continue to carry on;