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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(4)(c) in Assam Co-Operative Societies Act, 2007

(c)[ not conducting the meetings of the Board under sub-section (3) of section 43 or delegates or representatives under sub-section (4) of section 41;] [Substituted by Assam Act No. 4 of 2019, dated 7.3.2019.]