Supreme Court - Daily Orders
The State Of Karnataka vs H.B. Munivenktappa (Since Deceased) By ... on 12 February, 2019
Bench: S.A. Bobde, L. Nageswara Rao
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.129 OF 2019
IN
SPECIAL LEAVE PETITION(C)NO.10357 OF 2018
THE STATE OF KARNATAKA & ORS .... PETITIONER(S)
VS.
H.B. MUNIVENKTAPPA (SINCE DECEASED)
BY HIS L.R.S. & ORS. ... RESPONDENT(S)
O R D E R
Application for permission for open Court hearing is rejected.
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed. Pending application(s), if any, stand disposed of.
..................J. [S.A. BOBDE] Signature Not Verified Digitally signed by BALA PARVATHI ..................J. [L. NAGESWARA RAO] Date: 2019.02.15 17:37:54 IST Reason:
New Delhi;
12th February, 2019.
ITEM NO.1001 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 129/2019 in SLP(C) No. 10357/2018 THE STATE OF KARNATAKA & ORS. Petitioner(s) VERSUS H.B. MUNIVENKTAPPA (SINCE DECEASED) BY HIS L.R.S. & ORS. Respondent(s) (FOR ADMISSION and IA No.125779/2018-EX-PARTE STAY and IA No.125777/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION and IA No.147994/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.125774/2018-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 12-02-2019 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R Review petition is dismissed in terms of the signed order.
(B.Parvathi) (Indu Kumari Pokhriyal) Court Master Assistant Registrar (Signed order is placed on the file)