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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 79(4) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(4)A member of the Force under suspension shall not wear his uniform nor shall he be employed on ground duty or on any such duty that might entail exercise of his power as a member of the Force nor shall he be issued arms and ammunition.