Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 22 in The Prisons Act, Svt. 1977 [Jammu and Kashmir] 22. Subordinate officers not to be absent without leave Officers subordinate to the Jailor shall not be absent from the prison without leave from the Superintendent or from the Jailor.
