Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24H] [Entire Act] State of Odisha - Subsection Section 24H(4) in The Orissa Agricultural Produce Markets Rules, 1958 (4)The licensee shall keep the premises clean and in a suitable condition for storage of agricultural produce.
