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Union of India - Section

Section 27 in The Rajiv Gandhi National Institute of Youth Development Act, 2012

27. Endowment or other funds.

- Without prejudice to the provisions contained in section 26, the Institute may,--
(a)set up an endowment fund with an amount of one hundred crore rupees to be maintained in the Public Account and any other fund for a specified purpose; and
(b)transfer monies from its fund to the endowment fund or any other fund.