Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Article 108(1)] [Article 108] [Constitution]

Constitution Subarticle

Article 108(1)(c) in Constitution of India

(c)more than six months elapse from the date of the reception of the Bill by the other House without the Bill being passed by it.