Calcutta High Court (Appellete Side)
Br 2017 Padmanav Dhal vs Howrah Municipal Corporation on 16 August, 2017
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
117 16.8. WP 19663(W) of 2017
BR 2017 Padmanav Dhal
-Versus
Howrah Municipal Corporation
Mr. Nikunja Berlia .... For the petitioner
Mr. Susanta Pal,
Mr. Prabir Kr. Ray .... For the State
Mr. N.C.Bihani,
Ms. Papiya Banerjee Bihani .... For the
Howrah Municipal Corporation
Ms. S.Chongdar
Mr. Sankar Sen Sarkar ,
Mr. A.Das .... For respondent no. 10
Mr. Ganesh Prasad Shaw ... for respondent no.7 and 8 Let a copy of the writ petition be made over by learned advocate on record for the petitioner to the learned advocate for the Howrah Municipal Corporation in course of today.
List the matter under the same heading at the same position on 21st August, 2017.
( Arijit Banerjee, J. ) 2