Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Br 2017 Padmanav Dhal vs Howrah Municipal Corporation on 16 August, 2017

Author: Arijit Banerjee

Bench: Arijit Banerjee

                                              1


117   16.8.                      WP 19663(W) of 2017
BR    2017                        Padmanav Dhal
                                     -Versus
                            Howrah Municipal Corporation


                         Mr. Nikunja Berlia   .... For the petitioner

                         Mr. Susanta Pal,
                         Mr. Prabir Kr. Ray       .... For the State


                         Mr. N.C.Bihani,
                         Ms. Papiya Banerjee Bihani .... For the
                                         Howrah Municipal Corporation
                         Ms. S.Chongdar

                         Mr. Sankar Sen Sarkar ,
                         Mr. A.Das         .... For respondent no. 10

Mr. Ganesh Prasad Shaw ... for respondent no.7 and 8 Let a copy of the writ petition be made over by learned advocate on record for the petitioner to the learned advocate for the Howrah Municipal Corporation in course of today.

List the matter under the same heading at the same position on 21st August, 2017.

( Arijit Banerjee, J. ) 2