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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Sailing Vessels (Members Of Crew) Rules, 1967

(1)No person shall serve or be allowed to serve on a vessel on any voyage outside India,
(a)as a tindal, unless he is in possession of a permit;
(b)as any other member of the crew, unless he is in possession of an identity card valid under these rules.