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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Sikkim - Subsection

Section 97(2) in Sikkim Co-Operative Societies Act, 1978

(2)an order for the winding up of the bank shall be made by the Registrar if so required by the Reserve Bank in the circumstances referred to in section 13D of the Deposit Insurance Corporation Act, 1961 (47 of 1961);