Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(i) in The M.P. Vidyut Sudhar Adhiniyam, 2000 (i)to regulate the operation of the power system in the State and the assets, properties and interest in properties concerning or related to the electricity industry in the State;
