Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in The Punjab Bhudan Yagna Act, 1955 13. Application of funds. - All property, fund and other assets vesting in the Board shall be held and applied by it in accordance with the provisions of this Act and the Rules made thereunder.
