Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(11)] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(11)(a) in Birsa Munda Tribal University Act, 2017 (a)has become insane and stands so declared by a competent court;