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[Cites 0, Cited by 0] [Section 387] [Entire Act]

State of Maharashtra - Subsection

Section 387(1) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(1)If, at the end of any count, no candidate has a surplus or if any existing surplus need not be and is not transferred, and one or more vacancies remain in to be filled, the Registrar shall exclude from the poll the candidate lowest on the poll.