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[Cites 0, Cited by 0] [Section 366(2)] [Section 366] [Entire Act]

Union of India - Subsection

Section 366(2)(i) in The Companies Act, 2013

(i)a company registered under the Indian Companies Act, 1882 (6 of 1882) or under the Indian Companies Act, 1913 (7 of 1913) or the Companies Act, 1956 (1 of 1956), shall not register in pursuance of this section;