Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Union of India - Section Section 13 in The Indian Bar Councils Act, 1926 13. [Powers of the Tribunal and Courts in inquiries.] Repealed by s. 50(4), by the Advocates Act, 1961 (25 of 1961), (w.e.f. 1-9-1963).Miscellaneous
