Section 12(1)(a) in Multi-Storeyed and Public Buildings Rules, 1973

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(a) in Multi-Storeyed and Public Buildings Rules, 1973

(a)There shall be provided from the street to the entrance door or doors of every building in the site a clear way of not less than 5 metres in width as a means of access to such building which shall be maintained free from any obstruction or any overhang or projection from the building.

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State of Tamilnadu - Subsection

Section 12(1)(a) in Multi-Storeyed and Public Buildings Rules, 1973