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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)The Standing Committee shall exercise such of the powers of the college, institution or department under Section 44, as the college, institution or deportment may delegate to it.