Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 7 in The Bombay Minor Mineral Extraction Rules, 1955 7. Intimation of refusal to be given. - When an application for a quarrying lease is refused by the competent officer, he shall inform in writing the applicant accordingly.
