Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(b) in The M.P. Rajmarg Adhiniyam, 2004

(b)make such levels, dig or bore into the subsoil and do all other works necessary to ascertain whether the land is suitable or not;