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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(a) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(a)By the Board/Appointing Authority from admission to any examination or appearance at any interview held by the Board/ Appointing Authority for selection of candidates; and