Section 96(1)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

(a)a person to represent category (iv), where any of the persons appointed under category (iii) or category (v) belongs to the Scheduled Castes ;

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