Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(c) in Rajasthan Excise Act, 1950 (c)licence the construction and working of a distillery or pot-still or brewery on such conditions as the [State Government] [Substituted by Rajasthan Act 38 of 1957.] may impose;
