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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1)(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974

(a)having in his possession, custody or control any property forming part of the undertaking wrongfully withholds such property from the State Government or the Board; or