Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 5 in The Meghalaya Board of School Education Act, 1973 5. Publication of names of members of the Board. - The names of the persons nominated or co-opted as members of the Board shall be published by notification by the State Government.
