Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

NCT Delhi - Subsection

Section 85(2)(v) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(v)acquisition of land for construction of office building, guest houses, staff quarters, training centres, and maintenance thereof;