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Union of India - Section

Section 42 in The Indian Electricity Rules, 1956

42. Accidental charge .-The owners of all circuits and apparatus shall so arrange them that there shall be no danger of any part thereof becoming accidentally charged to any voltage beyond the limits of voltage for which they are intended.

Where A.C. and D.C circuits are installed on the same support they shall be so arranged and protected that they shall not come into contact with each other when live.