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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Punjab - Subsection

Section 2A(o) in Prevention of Food Adulteration (Punjab) Rules, 1958

(o)Every gowala or a milk seller who brings cow's milk from a village to a town for sale shall produce a certificate from the Gram Panchayat that he is actually having a cow before his licence for the sale of cow's milk is granted or renewed].