Karnataka High Court
M/S Huawei Technologies India Pvt Ltd. vs Smt. Lakshmamma on 15 December, 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF DECEMBER, 2020
BEFORE
THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO
M.F.A. No.4415/2020(CPC)
BETWEEN:
M/s. HUAWEI TECHNOLOGIES
INDIA PVT. LTD.
A COMAPNY INCORPORATED
UNDER THE COMPANIES ACT, 1956
HAVING ITS REGISTERED OFFICE
AT SURVEY Nos.36/3, 37, 45/1,
45/2, 45/3, 45/4, 46, 47/1,
47/2, 137, KNO 1540
KUNDALAHALLI VILLAGE
BENGALURU-560 037.
REPRESENTED BY ITS
AUTHORISED SIGNATORY
MR.OMESH RAINA. ...APPELLANT
(BY SRI SHIRISH KRISHNA, FOR
JSM LAW PARTNERS, ADVOCATE)
AND:
1 . SMT. LAKSHMAMMA
AGED ABOUT 70 YEARS
W/O LATE SRI R NARAYANA REDDY.
2 . SMT. HEMAVATHY
AGED ABOUT 50 YEARS
W/O SRI SRINIVAS REDDY.
2
3 . SRI N VENKATESH REDDY
AGED ABOUT 48 YEARS
W/O LATE MR R NARAYANA REDDY
4 . SMT. N SUJATHA
AGED ABOUT 45 YEARS
W/O DR. KESHAV REDDY
5 . SMT. N SHASHIKALA
AGED ABOUT 43 YEARS
W/O DR. VISHWANATH
6 . SMT. N LAKSHMI
AGED ABOUT 35 YEARS
D/O LATE SRI R NARAYANA
7 . SRI VENKATASWAMY REDDY
AGED ABOUT 88 YEARS
S/O LATE SRI DODDAMUNIAPPA
8 . SRI V KODANDA REDDY
AGED ABOUT 66 YEARS
S/O SRI VENKATASWAMY REDDY
9 . SRI VEDAVATHY
AGED ABOUT 51 YEARS
W/O SRI V KODANDA REDDY
10 . SRI M R MUNI REDDY
AGED ABOUT 78 YEARS
S/O LATE SRI RAMAIAH REDDY
11 . SMT. SARASWATHAMMA
AGED ABOUT 66 YEARS
W/O SRI M R MUNI REDDY
12 . SMT. M SUDHA
3
AGED ABOUT 48 YEARS
W/O SRI T ANAN
13 . SMT. MANJULA
AGED ABOUT 46 YEARS
W/O SRI M LOKESH.
14 . SRI RAMA REDDY
AGED ABOUT 43 YEARS
S/O SRI M R MUNI REDDY
15 . SMT. SHOBHA
AGED ABOUT 38 YEARS
D/O SRI M R MUNI REDDY
16 . SRI BHUVENDRA REDDY
AGED ABOUT 36 YEARS
S/O SRI M R MUNI REDDY
RESPONDENTS Nos.1 TO 16 ARE
REPRESENTED BY THEIR GENERAL
POWER OF ATTORNEY HOLDER
M/S. SHYAMARAJU AND COMPANY (INDIA)
PVT. LTD. A COMPANY INCORPORATED
UNDER THE COMPANIES ACT, 1956.
HAVING ITS REGISTERED OFFICE
AT DIVYASREE CHAMBERS,
A WING, #11, O' SHAUGNESSY ROAD
BANGALORE-560 025.
REPRESENTED BY ITS CHAIRMAN
AND MANAGING DIRECTOR
MR. P SHYAMARAJU.
17. M/s. SHYAMARAJU AND
COMPANY (INDIA) PVT. LTD.
A COMPANY INCORPORATED UNDER
THE COMPANIES ACT, 1956
HAVING ITS REGISTERED OFFICE
4
AT DIVYASREE CHAMBERS
A WING, NO.11
O.SHAUGNESSY ROAD
BANGALORE-560 025.
REPRESENTED BY ITS EXECUTIVE
DIRECTOR, MR. BHASKAR RAJU ...RESPONDENTS
THIS MFA IS FILED UNDER ORDER 43 RULE 1(a)
R/W SECTION 151 OF THE CPC, PRAYING TO SET ASIDE
THE ORDER DATED 19.08.2020, PASSED IN
COMM.O.S.No.176/2020 BY THE XXXIII ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BENGALURU (CCH-84).
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT THROUGH VIDEO CONFERENCE AT
BENGALURU DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for appellant submits that she has filed a memo seeking permission to withdraw the appeal.
Memo is taken on record. Appeal is dismissed as withdrawn.
Sd/-
JUDGE SBN